Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 573] [Entire Act] State of Uttar Pradesh - Subsection Section 573(4) in Uttar Pradesh Municipal Corporation Act, 1959 (4)Nothing in this section shall be deemed to prevent the Municipal Commissioner from carrying out the necessary work and recovering the expenses from the actual owner.
