Bombay High Court
Sikkim Ferro Alloys Ltd vs Allahabad Bank And Anr on 30 April, 2019
Bench: A.A. Sayed, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 987 OF 2019
Sikkim Ferro Alloys Ltd. ....Petitioner
V/S
Allahabad Bank And Anr. ....Respondent
CORAM : A.A. SAYED &
R. I. CHAGLA, JJ
DATE : 30th April, 2019
P.C. :
Due to paucity of time the matter is adjourned to 12/6/2019. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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