Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 11 in Bihar Commission for Protection of Child Right Rules, 2010

11. Facility fro medical treatment.

- The Chairperson and every other member shall be entitled to medical treatment and hospital facilities as applicable to the State Government servants of equivalent rank or as may be determined by the State Government.