Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2(69)] [Section 2] [Entire Act] Union of India - Subsection Section 2(69)(a) in The Companies Act, 2013 (a)who has been named as such in a prospectus or is identified by the company in the annual return referred to in section 92; or