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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Goa - Subsection

Section 80(4) in The Goa, Daman and Diu School Education Rules, 1986

(4)In case of a secondary school, the school shall be eligible for the post of a regular cadre Headmaster of a secondary school when Std. VIII is opened, provided that when the same middle school is up-graded to a secondary school, the post of middle school cadre headmaster shall be abolished when a regular post of Headmaster of secondary school is sanctioned.