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State of Uttar Pradesh - Section

Section 8 in The U.P. Educational (General Education Cadre) Service Rules, 1992

8. Academic qualification.

- A candidate for direct recruitment to the various posts in the service must possess the following qualifications :
  Post   Qualification
(1) District Basic Education Officer.   Essential :A Post-graduatedegree from a University established by law in India or a degreerecognised by the Government as equivalent thereto.Preferential :L.T. Diploma of the Department of Education,Uttar Pradesh or B.T. or B.Ed. or an equivalent degree of aUniversity.
(2) Associate Inspector of Schools.
(3) District Non-Formal Education Officer.
(4) Assistant Deputy Director of Education.
(5) Personal Assistant to Director of Education(Secondary and Basic).
(6) Deputy Text-Books Officer.
(7) Deputy Secretary and Additional DeputySecretary, Board of High School and Intermediate Education, UttarPradesh at Headquarters and Regional Offices.    
(8) Assistant Deputy Director of Education(Correspondence Course), State Institute of Education, UttarPradesh, Allahabad.    
(9) Education Expansion Officer.    
(10) Senior Research Professor, State Institute ofEducation, Allahabad.    
(11) Officer on Special Duty (Non-Formal Education).    
(12) Associate Regional Inspectress of Girls School.    
(13) Principals, Government Intermediate Colleges(for Boys and Girls).   Essential :
(i) A Post-graduate degree from a Universityestablished by law in India or a degree recognised by theGovernment as equivalent thereto.
(ii) L.T. Diploma of the Department ofEducation, Uttar Pradesh, or B.T. or B. Ed. or an equivalentDegree of a University.
(iii) At least three years' experience as Headof a Higher Secondary or Normal School or in teachingIntermediate or Higher classes or as a lecturer in C.T. or L.T.Training College.
(14) Vice-Principal Government Basic TrainingCollege, Varanasi.   (i) A Post-graduatedegree from a University established by law in India or a degreerecognised by the Government as equivalent thereto.(ii) L.T. Diploma ofthe Department of Education, Uttar Pradesh.OrB.T. or B.Ed. or an equivalent degree of aUniversity.
(15) Research Professor, Government Basic TrainingCollege, Varanasi.
(16) Vice-Principal, Professor, Government CentralPedagogical Institute. Allahabad.
(17) Principal, Junior Basic Training Colleges.
(18) Vice-Principals and Professor, GovernmentTraining College for Women, Allahabad.
(19) Principals, Government Regional TrainingColleges for Women.