Rajasthan High Court - Jodhpur
State And Ors vs Miss.Firdos Tarannum And Anr on 18 October, 2021
Bench: Vijay Bishnoi, Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 534/2005
State And Ors.
----Appellant
Versus
Miss.firdos Tarannum And Anr.
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 835/2006
State And Ors.
----Appellant
Versus
Smt. Seema Parihar
----Respondent
D.B. Spl. Appl. Writ No. 919/2017
Chandra Kiran Meena
----Appellant
Versus
State And Anr
----Respondent
D.B. Spl. Appl. Writ No. 1711/2018
Manisha Daiya
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 1859/2018
Santosh
----Appellant
Versus
The State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 940/2019
Gomi
----Appellant
Versus
State Of Rajasthan
----Respondent
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(2 of 2) [SAW-534/2005]
D.B. Spl. Appl. Writ No. 221/2021
Dhapu
----Appellant
Versus
The State Of Rajasthan
----Respondent
For Appellant/Respondent-State : Mr. Manish Vyas, AAG
For Respondent(s)/Appellant(s) : Mr. Rajesh Joshi, Senior
Advocate assisted by
Mr. Mahaveer Bishnoi
Mr. Sukesh Bhati
Mr. B.P. Mathur
Mr. Rakesh Arora
Mr. Mr. Devendra Soni
Mr. Siddharth Kadwasara
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE SUDESH BANSAL Order 18/10/2021 Mr. Manish Vyas, learned AAG appearing for the State seeks time to complete his instructions and also to file objections, if any, to the application (IA No.2/2020 dated 19.02.2020) filed in D.B. Special Appeal Writ No.534/2005 by the respondents.
At the request of Mr. Manish Vyas, learned AAG, list on 28.10.2021.
(SUDESH BANSAL),J (VIJAY BISHNOI),J Abhishek Kumar S.Nos.7 to 13 (Downloaded on 18/10/2021 at 08:26:58 PM) Powered by TCPDF (www.tcpdf.org)