Section 33(1)(a) in The Rajasthan Soil and Water Conservation Act, 1964

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State of Rajasthan - Subsection

Section 33(1)(a) in The Rajasthan Soil and Water Conservation Act, 1964

(a)in respect of any land which on the said date was in the occupation of a tenant,-

(i)the annual rent payable by him; and

(ii)the average net annual income, if any, after deducting the rent derived by him during the three years immediately preceding the said date;