Section 22 in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980

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State of Uttar Pradesh - Section

Section 22 in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980

22. [ [Scales of pay] [Substituted by Notification No. 2743/29-2-93-504/80-TC, dated 27th September, 1993.].

(1)The scales of pay admissible to persons appointed to the various categories of post in the Service shall be such as may be determined by the Government from time to time.

(2)The scales of pay in force with effect from January 1, 1986 are given below :

1.	Inspector	Rs. 1350-30-1440-40-1800-E.B.-50-2200.
2.	Senior Inspector	Rs. 1400-40-1600-50-2300-E.B.-60-2600.]

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State of Uttar Pradesh - Section

Section 22 in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980

22. [ [Scales of pay] [Substituted by Notification No. 2743/29-2-93-504/80-TC, dated 27th September, 1993.].