Section 36(2)(g) in The Births, Deaths And Marriages Registration Act, 1886

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Union of India - Subsection

Section 36(2)(g) in The Births, Deaths And Marriages Registration Act, 1886

(g)prescribe the particulars which the descriptive list or lists to be prepared by the Commissioners appointed under Chapter V are to contain, and the manner in which they are to refer to the registers or records, or portions of registers or records, to which they relate; and

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Union of India - Subsection

Section 36(2)(g) in The Births, Deaths And Marriages Registration Act, 1886