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State of Odisha - Section

Section 13 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

13. Transmission of records to the Tahasildar in case the loan is sanctioned by an officer other than the Tahasildar.

- In case the loan is sanctioned by any officer other than the Tahasildar, all records shall be forwarded to the Tahasildar having jurisdiction over the village to which the loanee belongs for recovery of the loan and maintenance of accounts.Chapter-III Security and Security Bonds