Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 352] [Entire Act]

State of Tamilnadu - Subsection

Section 352(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)The Commissioner may, by an order and under such restrictions and regulations as he thinks fit, grant or refuse to grant such licence.