Rajasthan High Court - Jaipur
Hari Singh(Deceased) Through His Legal ... vs Sajjan Singh on 2 May, 2011
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR ORDER S.B. Civil First Appeal No. 010231/2009 Hari Singh(Deceased) Through His Legal Heirs Vs. Sajjan Singh.
Date of Order: 02.05.2011 Hon'ble Mr. Narendra Kumar Jain,J.
Mr. Ramesh Kumawat, for the appellants.
Present appeal was filed on 11.11.2009. Registry pointed out defects on 11.11.2009, but till date, the same have not been removed, despite grant of time by Registrar(Administration) on 01.12.2009 and by this Court on 13.04.2011. In these circumstances, first appeal is dismissed for non-prosecution. (Narendra Kumar Jain),J.
Manoj S.No.16.