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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 71(2)(v) in Arunachal Pradesh Urban and Country Planning Act, 2007

(v)the form of the annual report of Local Planning Authorities and date on or before which it shall be submitted to be State Government/ State Urban and Country Planning Board;