Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

11. Removal of an officer from the Select List.

- Government may, at any time for grave lapse in the conduct or deterioration in the standard of performance of any officer included in the list, remove the name of such officer from the said list in consultation with the Commission.