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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(k) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(k)The final buy-back price, which shall be the highest price accepted shall be paid to all holders whose [shares or other specified securities] have been accepted for buy-back.