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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Assam - Subsection

Section 103(1)(c) in Assam Panchayat Act, 1994

(c)supervise works of the officers and officials of the Zilla Parishad under the general Superintendence of the President of the Zilla Parishad and under such rules as may be prescribed;