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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(2) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(2)The qualifying marks for the written examination and for interview shall be 40 per cent. and 60 per cent. respectively and a candidate shall be declared to have passed the examination only if he obtains an aggregate of 50 per cent. of the total marks.