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State of Bihar - Section

Section 2 in THE BIHAR APPROPRIATION (No.-3) ACT, 2019

2. Withdrawal of total Rs.- 14330,06,57,000 (Rs. Fourteen thousand three hundred thirty crore six lac fifty seven thousand), out of the Consolidated Fund of the State of Bihar for the year 2019. -20.-Total Rs.- 14330,06,57,000 (Rs. Fourteen thousand three hundred thirty crore six lac fifty seven thousand), which will not be more than the amount mentioned in column 6 of the schedule of this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 01 April, 2019 in relation to the services mentioned in column 2 of the Schedule of this Act.