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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(26) in The Himachal Pradesh Municipal Corporation Act, 1994

(26)"nuisance" includes any act, omission , place or thing which causes is likely to cause injury, danger, annoyance or offence to the sense of sight, smell or hearing or which is or may be dangerous to life or injurious to health or property ;