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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(1)(b) in The M.P. Vanijyik Kar Niyam, 1995

(b)specify the name and address of the [appellant/applicant] [Substituted by Notification No. A-5-2-96-ST-V(8), dated 9-2-99 for the word 'appellant' (w.e.f. 9-2-99).];