Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(4)(a) in The Haryana Electricity Reform Act, 1997

(a)serve on the licensee to whom the proposed final order relates such notice as appears to the Commission requisite of its proposed to modify the proposed final order, together with details of such modifications;