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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(iv) in The Vydehi University Act, 2013

(iv)to disseminate and advance knowledge by providing instructional and research facilities in such branches of learning as it may deem fit and in particular, to make special provisions for integrated courses in Health Care Education to include Medicine, Dentistry, Pharmacy, Physiotherapy, Nursing, Allied Health sectors, Life Sciences, Biotechnology and allied sectors and to make appropriate measures for promoting interdisciplinary studies and research;