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Calcutta High Court (Appellete Side)

M/S. Bma Stainless Limited & Anr vs The State Of West Bengal & Ors on 2 July, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                               1

12   02.07.18.                       M.A.T. 1437 of 2017
ab

                            M/s. BMA Stainless Limited & Anr.
                                          Vs
                            The State of West Bengal & Ors.



                        Mr.Parag Chaturvedi
                                          ... For the Appellants.

                        Mr. Prithu Dudhoria
                                           ... For the State Respondents.

On the prayer of the learned Counsel appearing for the appellants, hearing of the matter is adjourned till 23rd July, 2018.

(Aniruddha Bose, J.) (Moushumi Bhattacharya,J.)