Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 122 in Punjab Jail Manual, 1996

122. Deputy Superintendent responsible for scale, weight stores and the state of godown.

- The Deputy Superintendent shall be responsible -
(a)that the scales, weights and measures in use in the jail, for the issue and distribution of provisions, stores and raw material, are accurate and in good order and shall, before taking delivery, weigh, measure or count all stores supplied to the jail, or cause such to be done under his personal supervision; and
(b)for the state of the jail store-rooms and their inaccessibility to convicts and others not authorized to enter them.