Section 15(d) in The Bombay Secondary School Certificate Examination Act, 1948
(d)to appoint examiners and supervisors and to fix their [duties, functions and remuneration] [Substituted for 'remuneration' by Gujarat 6 of 1969, dated 11th April, 1969.] remuneration and to arrange for the conduct of, and for publishing the results of the examination;
