104. Proceeding to be followed by a bench of the Gram Katchahry.
- Subject to the provisions of this Act and to any Rules or directions that may be issued by the Government in this behalf the procedure to be followed by a bench of the Gram Katchahry shall be such as it considers just and convenient and the bench shall not be bound to follow any laws of evidence or procedure; other than the procedure prescribed by or under this Act.
