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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(b) in National Security (Rajasthan Conditions of Detention) Order, 1984

(b)the Superintendent may detain any detenu separately if he considers it desirable on grounds of health or for any other reason.