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[Cites 0, Cited by 0] [Section 311(1)] [Section 311] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 311(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)remove or order the removal of any person which by his presence interferes with or impedes the operations for extinguishing the fire or for saving life or property.