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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)whether the source of water-supply for such local area or part is contaminated from any cause against which effective means or protection can be taken; and