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Delhi High Court - Orders

Sucharita Mosali & Ors vs M/S Bestech India Private Limited & Anr on 8 November, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~69
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    CM(M) 1842/2023, CM APPLs. 58293/2023 & 58295/2023
                                                      SUCHARITA MOSALI & ORS.                                                     ..... Petitioners
                                                                                         Through:                Mr. Varun Singh, Mr. Rohan Chandra
                                                                                                                 and Ms. Kajal Gupta, Advocates
                                                                                         versus

                                              M/S BESTECH INDIA PRIVATE LIMITED & ANR.
                                                                                  ..... Respondents
                                                            Through: None
                                          CORAM:
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                            ORDER

% 08.11.2023 CM APPL. 58294/2023 (For Exemption) Allowed, subject to all just exceptions. Accordingly, the present application stands disposed of. CM(M) 1842/2023

1. Upon steps being taken by the Petitioner, issue notice to the Respondent through all modes including electronically. In addition, through the counsel for the Respondent appearing before the NCDRC.

2. List the matter before the Joint Registrar on 22.12.2023 for completion of service.

3. List the matter before the Court on 31.01.2024.

MANMEET PRITAM SINGH ARORA, J NOVEMBER 8, 2023/rhc/aa Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 03:42:30