Delhi High Court - Orders
Sucharita Mosali & Ors vs M/S Bestech India Private Limited & Anr on 8 November, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1842/2023, CM APPLs. 58293/2023 & 58295/2023
SUCHARITA MOSALI & ORS. ..... Petitioners
Through: Mr. Varun Singh, Mr. Rohan Chandra
and Ms. Kajal Gupta, Advocates
versus
M/S BESTECH INDIA PRIVATE LIMITED & ANR.
..... Respondents
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 08.11.2023 CM APPL. 58294/2023 (For Exemption) Allowed, subject to all just exceptions. Accordingly, the present application stands disposed of. CM(M) 1842/2023
1. Upon steps being taken by the Petitioner, issue notice to the Respondent through all modes including electronically. In addition, through the counsel for the Respondent appearing before the NCDRC.
2. List the matter before the Joint Registrar on 22.12.2023 for completion of service.
3. List the matter before the Court on 31.01.2024.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 8, 2023/rhc/aa Click here to check corrigendum, if any This is a digitally signed order.
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