Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Odisha - Subsection Section 33(1)(b) in Orissa Value Added Tax Act, 2004 (b)Separate return for each or any branch or place of business inside the State, where such registered dealer has more than one branch or place of business in the State.