Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 23 in Andhra Pradesh Industrial Corridor Development Act, 2017 23. Repeal of Ordinance No. 2 of 2017. - The Andhra Pradesh Industrial Corridor Development Ordinance, 2017 is here by repealed.
