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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(3)(c) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(c)[ The market committee shall specify the limits of every market established or declared as a market by it and Government may notify the markets with such limits, to be notified market area for the purpose of this Act;] [Substituted by Act No.3 of 2016.]