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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Himachal Pradesh - Subsection

Section 41(6) in Himachal Pradesh Societies Registration Act, 2006

(6)The Administrator(s) appointed under sub-section (1) shall, at the expiry of the period of appointment, arrange for the constitution of a new Governing body in accordance with the regulations of the Society.