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State of Chattisgarh - Section

Section 19 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

19. Repeal and Saving.

- The "Chhattisgarh Medical Snatkottar Pravesh Pariksha Niyam Rules, 2004 as amended in 2010" are hereby repealed. Provided that any order made or action taken under these rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.