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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2)(e) in The M.P. Chechak Tika Adhiniyam, 1968

(e)the forms of certificates to be delivered and the conditions subject to which a child may be vaccinated under Section 10;