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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(ii) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

(ii)repaying an outstanding amount on account of loan expressly taken for building or acquiring a suitable house or ready built flat for his residence;