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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in The M.P. Homoeopathy Council (Publication of Register and Appeal) Rules, 2000

(3)The Register for Section 24 shall be in Form "C for persons required to undergo for training for a period specified in the recognised courses to pass the qualifying examination.