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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(1)(i) in The Delhi Police (Punishment and Appeal) Rules, 1980

(i)[] [Clause (j) Renumbered (a) Clause (i) by Notification No. F 5/81/85 Home (P) Estt, dated 4-9-1986.] Final order of the disciplinary authority.]