Supreme Court - Daily Orders
Commissioner Of Customs, Central ... vs M/S Neyveli Lignite Corporation ... on 21 April, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.6 COURT NO.2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 51-53/2022
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAXAppellant(s)
VERSUS
M/S NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI Respondent(s)
(FOR ADMISSION and IA No.838/2022-STAY APPLICATION[TO BE TAKEN UP
ALONGWITH C.A. NO. 2372/2021] )
Date : 21-04-2022 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s) Mr. N. Venkataraman, ASG
Mr. Mukesh Kumar Maroria, AOR
Ms. B. Sunita Rao, Adv.
Mr. P.V. Yogeswaran, Adv.
Ms. Seema Bengani, Adv.
Mr. Balbir Singh, ASG
Mr. M.K. Maroria, AOR
Mr. H.R. Rago, Adv.
Mr. Rupesh Kumar, Adv.
Ms. Meenakshi Grover, Adv.
Ms. Neela Kedar Gokhale, Adv.
Mr. Apoorv Kurup, Adv.
For Respondent(s) Mr. V. Sridharan, Sr. Adv.
Mr. Raghavan Ramabhadran, Adv.
Mr. Aditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Krithika Jaganathan, Adv.
Mr. Kiran Manokaran, Adv.
Ms. Mounica Kasturi, Adv.
Mr. Sahil Parghi, Adv.
Ms. Charanya Lakshmikumaran, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified The matter is adjourned to Digitally signed by Indu Marwah 20.07.2022.
Date: 2022.04.23 14:30:55 IST Reason:
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER