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Supreme Court - Daily Orders

Commissioner Of Customs, Central ... vs M/S Neyveli Lignite Corporation ... on 21 April, 2022

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Pamidighantam Sri Narasimha

     ITEM NO.6                           COURT NO.2                 SECTION XVII-A

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   51-53/2022

     COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAXAppellant(s)

                                                   VERSUS

     M/S NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI                 Respondent(s)

     (FOR ADMISSION and IA No.838/2022-STAY APPLICATION[TO BE TAKEN UP
     ALONGWITH C.A. NO. 2372/2021] )

     Date : 21-04-2022 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Appellant(s)                  Mr.   N. Venkataraman, ASG
                                       Mr.   Mukesh Kumar Maroria, AOR
                                       Ms.   B. Sunita Rao, Adv.
                                       Mr.   P.V. Yogeswaran, Adv.
                                       Ms.   Seema Bengani, Adv.

                                       Mr.   Balbir Singh, ASG
                                       Mr.   M.K. Maroria, AOR
                                       Mr.   H.R. Rago, Adv.
                                       Mr.   Rupesh Kumar, Adv.
                                       Ms.   Meenakshi Grover, Adv.
                                       Ms.   Neela Kedar Gokhale, Adv.
                                       Mr.   Apoorv Kurup, Adv.

     For Respondent(s)                 Mr.   V. Sridharan, Sr. Adv.
                                       Mr.   Raghavan Ramabhadran, Adv.
                                       Mr.   Aditya Bhattacharya, Adv.
                                       Ms.   Apeksha Mehta, Adv.
                                       Ms.   Krithika Jaganathan, Adv.
                                       Mr.   Kiran Manokaran, Adv.
                                       Ms.   Mounica Kasturi, Adv.
                                       Mr.   Sahil Parghi, Adv.
                                       Ms.   Charanya Lakshmikumaran, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified The matter is adjourned to Digitally signed by Indu Marwah 20.07.2022.

Date: 2022.04.23 14:30:55 IST Reason:

(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER