Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(p) in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988 (p)"Recurring expenditure" means the expenditure of regular nature which is incurred at periodical intervals.
