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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1)(d) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(d)no appointment shall be made by the State Government or the appointing authorities under it, in a post in anticipation of it's falling vacant in future;