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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(c)"fund manager" means the public financial institution appointed by the Bureau for the purpose of management of the funds of Venture Capital Fund for Energy Efficiency under agreement;