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Bombay High Court

Jane Elizabeth Cox C A Of Arun ... vs Rama Badri-Narayan Sharma on 8 August, 2024

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                               Board Sr.No.:-63

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       TESTAMENTARY PETITION NO. 1587 OF 2024

 Jane Elizabeth Cox C A Of Arun Badrinarayan ....PETITIONER
 Sharma
             V/S
 Rama Badri-narayan Sharma                 ....RESPONDENT

WITH WILL NO. 600 OF 2024 In TESTAMENTARY PETITION 1587 OF 2024 Jane Elizabeth Cox C A Of Arun Badrinarayan ....PETITIONER Sharma V/S Rama Badri-narayan Sharma ....RESPONDENT Mr. Aditya Mehta, Counsel, Mrs. Chhaya Parab and Ms. Meghna Mehta i/by Ms. Shah and Sanghavi, Advocate for Petitioner.

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 8th August, 2024 P.C. :

S. O. to 09/08/2024 .
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