Bombay High Court
Jane Elizabeth Cox C A Of Arun ... vs Rama Badri-Narayan Sharma on 8 August, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-63
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
TESTAMENTARY PETITION NO. 1587 OF 2024
Jane Elizabeth Cox C A Of Arun Badrinarayan ....PETITIONER
Sharma
V/S
Rama Badri-narayan Sharma ....RESPONDENT
WITH WILL NO. 600 OF 2024 In TESTAMENTARY PETITION 1587 OF 2024 Jane Elizabeth Cox C A Of Arun Badrinarayan ....PETITIONER Sharma V/S Rama Badri-narayan Sharma ....RESPONDENT Mr. Aditya Mehta, Counsel, Mrs. Chhaya Parab and Ms. Meghna Mehta i/by Ms. Shah and Sanghavi, Advocate for Petitioner.
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 8th August, 2024 P.C. :
S. O. to 09/08/2024 .
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