Section 6 in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015
6. Certificates of members of the Force.
(1)Every enrolled member of the Force shall receive on his appointment a certificate in the form prescribed, under the seal of the Director General or such other supervisory officer as the Director General may specify in this behalf and the person holding such certificate shall be vested with the powers of an enrolled member of the Force.(2)Such certificate shall automatically expire whenever the person in whose favour it is issued, ceases for any reason, to be an enrolled member of the Force.
