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State of Uttarakhand - Section

Section 1 in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

1. Short title, Extent and commencement.

(1)This act may be called the Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005.
(2)It extends to the whole of the State of Uttarakhand.
(3)It shall come into force at once.