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State of Jharkhand - Section

Section 309 in Bihar Education Code, 1961

309. Fees rates for Girls' High/Higher Secondary Schools, Government-Aided.

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Name of Class.     Rate of monthly fee
        Rs
Class VI .. .. .. .. 2.00
Class VII .. .. .. .. 2.25
Class VIII .. .. .. .. 2.50
Class IX .. .. .. .. 2.75
Class X .. .. .. .. 3.25
Class XI .. .. .. .. 3.50
(G.O. no. 3535-E., dated the 21st May, 1949.)
Note 1. - In non-Government Girls' Middle Schools 50 Paise to 25 Paise, at the discretion of the School Committee in classes VI and VII.(G.O. no. 3535-E., dated the 21st May 1949.)Note 2. - To encourage girl education in the State the Government are also pleased to extend the facility of free tuition to girl students upto Class VIII with effect from the 1st June, 1965.(G.O. no. 2055 dated 12th June, 1965.)