Calcutta High Court
Sri Parimal Dasgupta Alias Parimal ... vs Sri Shyamal Kumar Dasgupta & Others on 24 August, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.2608 of 2017
With
CS No.196 of 2012
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SRI PARIMAL DASGUPTA ALIAS PARIMAL KUMAR DASGUPTA
Versus
SRI SHYAMAL KUMAR DASGUPTA & OTHERS
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 24th August, 2017.
The Court : The Court being satisfied with the explanation offered for not being able to lodge the Writ of Summons in time, there shall be an order in terms of prayer (b),
(c) and (d) of the Master's Summons.
GA No.2608 of 2017, accordingly, stands disposed of. The aforesaid direction is peremptory.
(SOUMEN SEN, J.) B.Pal