Karnataka High Court
S Srinivasan Since Decd By L Rs vs M S Ramaprasad on 4 April, 2008
Bench: S.R.Bannurmath, A.N.Venugopala Gowda
IN THE HIGH COURT QF' KARNATAKE AT BANGALORE DATED 1'-I-II TEE 4.33 DAY OF A-I_'R_IL, 2008 P R. E 5 E': 1! T THE i"i""I'i':"'i" E "K u.'n"v'3""'i'I"".'i'.i $."':«'t'.. i'sA'fi'fi"i.'t'RfiATi'i AND TI-lEiI-lON'BLE um. Jusricm A.N.VENUGOPALA GOWDA flegglar First Apgeal No. 1317 of 2002 "~:- ems. 15 rams Ir: 1%.:-*5. 1317f2""uv_.g"' Q Regglar First Amtaeal No. K374 of 2003 RFA. 13171 2002 BETWEEN:
1 MR M S RAMA}-'RASAD AGED ABOUT 64 YEARS, 2 MR MS RAGHUNATI-I AGED ABOUT 53 YEARS, . 21A; Sm SUSHEELA, w/o um: RAGE-IUNA'1'.H 2(5) vxmv, s/o I..A'1'E RAGHUNATH 2(c) VISHWAS, 3/<3 LATE RAGHUNATH MR MS SRINATH AGED ABOUT 55 YEARS, 03 1, 2 AND 3 ARE THE S/O SR1. M SWAMAINATHAN 31.
SMT. M SHARADAMMA, '75/1, KRISHNA RAJENDRA MAIN ROAD, BASAVANAGUDI, BANGALC}RE- 560004 4 E'iFLGfiL'f€fi'i'HN2'1, 'WIG S R SRID":'1.R AGED ABOUT 67 YEARS, 1510.687, 'SHEEN, 17TH CROSS, Cl SEND STAGE: ENDIRANAGAF; BANGALORE--- 560038 SMT. SI~IANTHi PRASAD W/O SR1. K S KRIS!-INAPRAESAED AGED ABOUT 62 YEARS, 39/3, 15TH CROSS, 4TH MAIN, MALLESWARAM, BANGALORE-560003 SMT. PADMINI KESHAVAMURTHY I\i.S.i{ESHfiLVt'1Ivi'LiR'i"ri'1r' AGED ABOUT 52 YRS, NO.74, 'PA I'v'IALA';";"£, K.R.R<')A , BASAVANAG UDI, BANGALOE- 560004 mY3mdsmm%mmuADm;
AED:
1(.27 Cl MR. 3 MUKUNDA AGED ABOUT 55 YEARS, R_/A NO/75, t{.R.ROAD, BASAVANAGUDI, BANGALORE--5i30()O4 MR. 8 SUREBH AGED PLBKDUT 51 YEARS, I-"E/A NC).75, i{.R.ROAD, %SA VANAGUDI , BANGALORE--.'360004 SM '. SUDI-{A SAT}-IYAN @ PARIMALA W70 NE-..S!%_THY_A_1\E., AGED ABOUT 57 YEARS, NQ109, EAST PARK ROAD, MALLESWARAM, BANGALORE--560003 S-MT. LALITHA W/O EALAKRISI-INA AGED ABOUT 54 YEARS, NOJ536, A-BLOCK, II STAGE, RAJA-JINAGAR, E3ANGALORE--.'3600 10 SMT. S RADHIKA 'IT lffi T"\T'.l I:'\ l3l"["\IJ}'c L) wfu um. avuunntx AGED ABOUT 49 YEARS, NC37, 2ND CROSS, If STAGE, INDI RANAGAR, B_&NGAL-{.3§'_E-Si:-Q0-33 6 MR. S K VARDARAJAN S/O LATE -S-RE. SiKE?lSHN.- IYE.NG2°%..R AGED ABOUT 80 YEARS, NO.S4C'>_. IST BLOCK, JAYANAGAR, BANGALORE~'.'360011 7 CORPORATION OF THE CITY OF BANGALORE REP. BY ITS COMMISSIONER RESPCJN,DEN'l'S {BY S'-RI. B N ANAN"i'i~iA Nf\RA":'m'V"£'1, ADV. FOR R1-(3) THIS 'x€}~':'1 i8 FiLED {.J'NUER Si:'3C'i'i<JN 96 OF CFC A_{}:"xiNS'i' THE JUDGMENT AND DEGREE DATED 8.7.02 PASSED LN U.S.NO.i370/37 ON 'I E E4" (J? '}'H}:) XX I ADLEL. Ci"i"i' CIVIL JUDGE, B.'J'lG}--'.LD."-EE, }':'.R'E'LY DBCREE1N(3"i'1-{E SUET FCCJR DECLAE-€A'1'1(j'JN, MANLJATURY IN-J-UN{3'l'1<JN.
In RFA Crab 15/2003 in RFA 1317/2002 BETWEEN 1 MR. :3 MUKUND.
AGED ABOUT 55 YEARS, R,/A. N0..75,. l{.R.R-OAI), BASAVANAGUDI , BANGALORE--5i30004 2 MR. 3 SURESH AGED ABOUT 51 YEARS, R/A NO.75, K.R.ROAD, $5-f3fi'\7AI\ii'iCiUDI, BANGALOREJ360004 OJ SMT. SUDHA SATHYAN @ PAREMALA 'v'v','O {'u'.S.SAT YA AGED ABOUT 5'?' YEARS, NO.109, E!-'s.-E3-'1' PARK. RQAD, MALLESWARAM, BANGALOR '-SCJOOOS 4 SMT. LALl'1'l-IA W/'(;) BALI-\1$LRiSHNA SHBICE DEAD BY LRS.] 4(A} I--3.K. EaALAmatsHNA AGED ABOUT 50 YEARS, % 3/<3 BALAKRISHNA IYENGAR, 4(8) VIKRAM BALAKRISHNA
-Cb AGED ABOUT 23 YEARS, All' 1' II A 113' K I-517' 1"'f.\K'lT'l'\'I'Y\.Tf"\ AP!' Eff' 1 I""f_\( *qn;n1'~1 'um; nruz. n.u.oLuuVu :1: Nu. LJQU, H STAGE, 5 SMT, S RADHIKA W/O DR. SRIDHAR AGED ABOUT 49 YEARS, N037, 2ND CROSS, [1 STAGE, INDIRANAGAR, BANGALORE-560038 6 MR. 8 K VARDARAJAN S;'O LATE i'r'ENG£'\R SINCE DEAD BY LRS.
cm} SMT. USHA VARADARAJ, ABOUT 70 YEARS, w/<3 LATE ss.1<. VARADARAJ, 23(3) s.v. SRIRAM, AGED ABOUT 52 YEARS, 3/0 LATE) ELK. VARADARAJ 6(0) DR. S.V. SRIKRISHNA AGED ABOUT 48 YEARS, S/'O LATE VARRDARAJ 6'31) TO ("Ci ARE Rf:'%.'1'I'w}='.}.3-"r.'3, NEW i'w'€J.1(.'r'r', H. CROSE:-, IST BLOCK,
8. 1 .¥A\.'fl M ("IA D L211 T\l('1llIf"ll.'.'I.._n'_"1'.I'L{'u"|1 1 U11 l1uun.\..u L1.-L, 1...u'1un..uxu\..u\u uuuux 1.
{BY SR1. B N ANANTHA NARAYANA, ADV. } AND:
|...n MR M S R..}.*I..P.1'ASAD AGED ABOU ' 64 YEARS, k-J MR M S RAGE-IUNATH AGED ABOUT 58 YEARS, 3 MR M S SRINA.'I'I-.I AGED ABOUT 55 YEARS, 1 TO ARE 5:0 'SR1. M S'WAMA1NA'1'HAN 0.
SMT. M SHARADAMMA, 75'/1, KRISHNA RA-JEN'DRA MAIN ROAD, BASAVANAGUDI, I:mN'GAL<I)RE~ 550004 4- SMT. NAGARATEINA, WK) SR1. S R BRIDE-IAR IXGED ABCJUT' 6'7 YEARS, NC).f33'7, 'SNEI-IPn.', 17TH CROSS, QNB S'i"AGE, iNDiRAE'€A(3'u*xR, BANGALORE-560038 SMT. SHANTHI PRASEKD W/O SR1. K S KRISHNAPRASAI} AGEL3 ABCDIIF 62 YEARS; 15TH CROSS, 5 4TH MAIN, MALLESWARAM, BANGALORBSGOOOS Cl 6 SMT. PADMINI KESHAVAMURTHY W/O N.S.I{ES HAVAMURTHY AGED ABOUT 52 YRS, NOXT4, 'PADMALAYA', K.R.ROAD, BASAVANAGUD1, BANGALOE-560004 U1 n::~v gun omx.:«1_nu: p. Ann 1?("\I) L31 .1». V...) L)l\J.. LJL\LLJJ.1l'lLl.l1'1;I'Ll..J V . 1 '\.J'£\ 1\J."l.J' THE RFA CROSS GBJECTICrN {S FELED U1n"i'BER(jR§.')ER 41 C1?' C.'-¥*"C AGAINST THE «JUDGMENT AND DEGREE DATED 8.7.020 PASSED KN ' '.'_" Y\I'!'\ f."7(\ /{._E?7 1176 'I'Ll I5' I 1;' .""\!.'¢' "l'L} L5' VVXIII A I'\f'\I f'F'I'V l"|!IIl'l Ii' ll"1r" IL' xIJ.l'I\.-lull!'-Jfflll K./ll K IILJ ' 1.41-4 K,/1 I l.l.l.4 l\.J.'\Vl.l .l'\.l.JLJLJu '\..t.l.l \..-:.lVI.L| ULJLJKJEI, BANGALORE, 1-'AR'1'L't' UECREEING Tl-IE SUIT FUR 'DECLARATiON, MAN DA'I'€f} RY EN-.1 U I'-éC'l'i-C) N .
III 'I"I DQ-'II "FA -3'?4{'.2-Q93 1 SI-IRI. S SRINIVASAN SINCE DECD BY L RS (A) SMUKUND, 55 YEARS, 3/o LATE SSRINIVASN R/O No.75, 1-LRROAD BASAVANAGUDI BANGALORE 4 (B) 3 SURESH 5/0 LATE SRINIVASAN 51 ':55:-=25, R/O NO..'75, K.R.ROAD EASAVANAGUD1 BANGALORE 4 (D) S PAEHMALA D/(J 1.A'l'E 'c3R1NiVASAN 57 YEARS, W/(I) N.S.SATHYAN' R/O NO. 109, EAST' PARK ROAD MALLESHWARAM, BANGALORE 13 SMT. LALITHA SINCE DECEASED BY LRS.
1(D)(I} 3.1;. BALAKRESHNA, AGED A.W'U'l' £30 YW1 PS, :15 :.;.\ S/O E3. KRISHNA. IYENGAR 1(r3}(11] VIKRAM BALAKRISHNA (El IQ AGED ABC}U'I' '23 YEARS, 51/0 }?-.1{. BALAKRISHNA BOTH ARE R/AT NO.1f336, 'A' BLOCK, ll STAGE RAJAJINAGAR, BANGALORE 10 SMT. S RAD!-{IRA D/U Lz"1'I'E SRINIVASAN 4'9 'fE3I'iR'S, "vti/'<3 i3R.i*3Ri{)i-'ERR N037, 2ND CROSS, II Sa"1'AGl-J T}'u'DlRAl'L'%GAl'-2, BANGALO}-2}) 3.8- H-A SR! 3 Bl VI'-"=1. DAT-W-"MN DEAD BY LRS.
SMT. USHA VARADARAJ, AGED ABOUT 70 YEARS, W/'O IJ'xTE S.K. VARADARAJ, S.V. SRIRAM, AGED ABOUT 52 YEARS, Sit") IATE VI"xRADF|.i?A<J' DR. S. .SR{KHS NA AGED ABOUT 48 YEARS, 3,1?) LATE LIE. VARAD RA ' l ; in 'gm; To age; ARE 12,r,A.T IxI<,'..L;3s4.'"3, NEW NC'J,1.()7, 11 CROSS, 131* BLOCK, JAYANAGAR, BANGA[.ORE--560()11 ... APPELLANTS (BY SR1. B N ANANT}-IA NARAYANA, ADV.) «.1 AND:
1 M S RAMAPRASAD MAJOR, S/C) LATE MSWAMINATHAN RESHDING IN THE REAR PORTION OF TPIE HOUSE NO.'Tr'S/' 1, ROAIJ BASAVANAGUDI Fun. 'h'lI'1 A 1 rx1'n'.\ .1 l.'.'.7.l'1l'l'LI1'Sl.tL)IV.EJ '1 IO M S RAGI-iUNA'I'HAl'-3 MAJOR, S/Q LATE M.SWAM{NA'I'l-IAN RESIDING IN THE REAR PL)E€1'1()N OF THE HOUSE N075/1, K.R.MAlN ROAD BASAVANAGUDI BANGADCJRE 4 3 M S SRINATH MAJOR, S/U LATE M.SWAMIN!\'l'HAN RESEDING IN THE REAR PO]:vZ'l'l(JN OF THE HOUSE N075} 1, l{.R.MAlN ROAD El-ii3f\Vf\I\lF1GiJi3I BANGALORE 4 4 SMT. NAGARATHANA l'.*IA-JCPR, '.'.','G S.R.S}'~3lD}~'.Ai-'2 SNEI-IA, NCL687, 17TH CROSS 2ND STAGE, [NDIRANAGAR BANGALORE 38 SMT. SHA.NTi-II PRASAD MAJOR, W/O K.S.I<1RlSHNA PRASAD LAKSHMI NIVASA, N039/3 15TH CROSS, 4TH MAIN MALLESHWARAM, BANGALORE (3 Cl SF:vi'i". F1'u'.5i'viINi KESEEAVA FE-i'r' MAJOR, W/O SHRL N.S.I{ESHAVA MURTI-IY NO]-10-85, AS Hf) - NASA HYDERABAD 20 {:1 (J! SRL S SRLSHAILA, ADV. FOR R1 TO 6) THIS RFA IS FELED UNDER SECTION 96 OF CFC AGAINST 'I'}:i'E JUDGMENT AND DEGREE LJATIED 8.7.2002 PASSED IN US N_C).123.'3/1990 ON THE FILE OF' THE XX';/ll AD[JL.Cl'1'Y' CIVIL JUDGE, =l:3ANGALURE, {CC}-I-9), DISMiSS1NG THE SUIT FOR DECLARATION" AND '(MANDATORY ENJUNCTION. ' ' OD diease appeais and cross ubjtx:l1'o11, coming on for Orders, this day, BANNURIHIAH-.I.= J., dslivered the 1"oi1owing: ' JUDQ-MEN1' Leanued (J0u:ust:I for the appellant has filcgl a memo seeking per1111'.ssio11 Lo given up R 7, CoI'p0-'aflu11.
Rcspondclzt has no Ub_jt2Cli01L. Jae IIRZHEG is Li=1ke11 on record, R 17, Ge:'p1;1'a"<'1; dcietcd at l.ht3:1'iSk of the a'"pt:1ia.ui..
2. 'T'he1'e is a delay of 415 days in filing the appeal. Since both sides are 1'ep1'c.~s¢:11Lcd and subnzjt that Lin:
matter has been sctflcd and in l1__1_i5 1*t.:g:..I'd !..;t:" int)"
c compromise }__)t:LiLir.m, in the 111'u:'i'<:'si. ofjusiict-3, dtitilll it. prayer {.0 cumioxxc the dciay. ms 2 and 3 have: been film! to bring the L.R:s of IJIC Lieccased appellant. on mo:-u and to set. aside the abatelm-:nI.. In View of the:-st:1.Ll_t:1I1_t_:1:L .a.ur.i as the proposed L.lQs of the a .l1e:z.uL has alau joiiied hami 1'£""
to amend the cause title f'u1'Lhwiti1.
3. Today it is astatcd £11:-.11. appellant. No.1 is the ps.wr:1' of :_«1Li_.t_11'11_ty holder ofappc-:]la11t.s 2 to 5, to 6 and is pI'c:se11i. 3"iiiiii&ii'}" Bi 1, S. Mukuiida, "uwe1'_s.:i' attuzuscy holder uf1't:spo11dt:11ts '.2 to 5 and Sri SN". power 01' aitoluxtty holder of R 6(a) and (c)a1'<-3 also p1'Et:s:t:11t.. The respective pa1't.ie:s along with their power E01-_' attoriley hu.ds1's, has -11.!" £11.. :_:u1_11p1'<nnise pdiilioli. The power 01' attonuay huititzrs on t.'uei1' beiiaif aiid "11 ' whom they art: 1'cp1'ese11t:i11g :submit. that the :pa_1't;it:s have c1.1i.c1'cd into 5et.tje111e11L and in this 1't:ga11t they havt:
signed the (:01l1]_J1'0II_1iSti petition filtzd u;nd<=.1' O1j'dt:1' Rule 3 of <3PC.. The cemp1'umi:=.«: 1._.i,.L.it_:1; its .'0 si1§1.gt}:(l by tlltiir respective: cuullsei appcalmg the-L ='p1_§-'c'1}'"1t and 1't:spo11dt:I1ts. 111 View of the scttielntmt, the jjI§,1t_lg1I1t:I1i. and d6CI't3t: itupugncd stands modifitsd in of the :at::LL1c111e11t te1111s. 1;. A 5' IO sc'Li.ie111t:11'1. 'Lc1'm:s.
I\.I 111 View of 111:: scttleulelxl. in REA 13.17] RHA 374/2003 and cross objccliull N'o.15/2003 also stand disposed 01.'.
In View 01' dclci.io11 of R 7' L111: suit O.S. N_o.670/ 1987 against .1\ sdl-L Judge Sai- L. '1'ud"6 Vb]-